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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(4)Any of the Committees mentioned above in the manner and subject to the conditions prescribed by rules, may delegate any of its powers, duties or functions, other than those delegated by the Kshettra Panchayat to any officer of the Kshettra Panchayat.