Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 139] [Entire Act]

Union of India - Subsection

Section 139(2) in Code on Social Security, 2020

(2)For the purposes of sub-section (1), the appropriate Government may prescribe the following, namely:-
(i)the manner in which the vacancies, referred to in sub-section (1), shall be reported to the career centres electronically or otherwise;
(ii)the form in which such vacancies shall be reported to the career centres; and
(iii)the manner and form of filing the return by the employer, to the concerned career centre.