Delhi High Court - Orders
Tarun Kumar vs Parmanand Garg on 25 September, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 56/2018, CM APPL. 5785/2018, CM APPL. 5786/2018
TARUN KUMAR ..... Petitioner
Through:
versus
PARMANAND GARG ..... Respondent
Through: Mr. LK Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 25.09.2023
Arguments heard.
Judgment reserved.
The parties shall file their written submissions within 1 week from today.
JASMEET SINGH, J SEPTEMBER 25, 2023/DM Click here to check corrigendum, if any This is a digitally signed order.
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