Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(b) in The Bombay Irrigation Act, 1879 (b)to maintain such [field-channel] [These words were substituted for the words 'Water-courses' by Gujarat 6 of 1984, section 3.] in a fit state of repair for the conveyance of water;
