Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Navy (Pay And Allowances) Regulations, 1966 5. On first appointment. - The pay of an officer on first appointment shall commence from the date of his appointment as notified in the Gazette of India or other appropriate orders.
