Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of West Bengal - Subsection Section 59(3) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (3)The amount payable under sub-section (1) and sub-section (2) shall be in addition to the amounts transferred under section 58.
