Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Mohd Shahid S/O Mohd Shafi Thr. P.O.A. ... vs Thr. Madhya Pradesh Kshetra Vidyut ... on 16 September, 2021

Author: Rohit Arya

Bench: Rohit Arya

1 WP-10155-2021 The High Court Of Madhya Pradesh WP-10155-2021 (MOHD SHAHID S/O MOHD SHAFI THR. P.O.A. MOHD WAZIB AND OTHERS Vs THR. MADHYA PRADESH KSHETRA VIDYUT VITRAN CO. LTD) 4 Indore, Dated : 16-09-2021 None present for the petitioner. Adjourned.

List in due course.

(ROHIT ARYA) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2021.09.17 19:03:29 IST