Madhya Pradesh High Court
Mohd Shahid S/O Mohd Shafi Thr. P.O.A. ... vs Thr. Madhya Pradesh Kshetra Vidyut ... on 16 September, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WP-10155-2021 The High Court Of Madhya Pradesh WP-10155-2021 (MOHD SHAHID S/O MOHD SHAFI THR. P.O.A. MOHD WAZIB AND OTHERS Vs THR. MADHYA PRADESH KSHETRA VIDYUT VITRAN CO. LTD) 4 Indore, Dated : 16-09-2021 None present for the petitioner. Adjourned.
List in due course.
(ROHIT ARYA) JUDGE sh Signature Not Verified SAN Digitally signed by SEHAR HASEEN Date: 2021.09.17 19:03:29 IST