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Himachal Pradesh High Court

Kalpana Pathania vs Parveen Kumar And Others on 18 July, 2023

Author: Virender Singh

Bench: Virender Singh

Kalpana Pathania Versus Parveen Kumar and others RSA No.375 of 2022 .

18.07.2023 Present: Mr. B.S. Chauhan, Senior Advocate with Mr. Ram Kumar, Advocate, for the appellant.

Mr. Ashok Kumar, Advocate vice Mr. Surender K. Sharma, Advocate, for the respondents.

RSA No.375 of 2022 As per office report, the Power of Attorney filed on behalf of removed.

                            r            to
             the respondents, is under objection.          Let those objections be



                        CMP No.17540 of 2022


Time sought to file reply. Let needful be done within three weeks from today.

List on 22.08.2023.

(Virender Singh) Judge July 18, 2023 (Bhardwaj) ::: Downloaded on - 18/07/2023 20:50:08 :::CIS