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[Cites 0, Cited by 0] [Section 67G(16)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(16)(g) in The Punjab Factory Rules, 1952

(g)All loading platforms which are more than sixty centimetres above the level of the ground on which the track is laid and more than fifteen metres in length, shall be provided with stops at intervals not greater than fifteen metres Apart to enable the platform to be easily mounted from the track.