Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(1) in Tamil Nadu Impartible Estates Act, 1904 (1)Any decree for maintenance passed under this Act may be varied by the court if any of the facts and circumstances referred to in section 10 have undergone a material change.
