Section 4B(3)(a) in The Jammu and Kashmir General Sales Tax Act, 1962

[Cites 0, Cited by 0] [Section 4B(3)] [Section 4B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4B(3)(a) in The Jammu and Kashmir General Sales Tax Act, 1962

(a)the officer-in-charge of the check post or notified area or any other officer not below the rank of Inspector as may be authorised by the Commissioner, as the case may be, at the point of exit from the State, or

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State of Jammu-Kashmir - Subsection

Section 4B(3)(a) in The Jammu and Kashmir General Sales Tax Act, 1962