Securities Appellate Tribunal
Texmo Pipes And Products Limied vs Sebi on 7 November, 2025
IN THE SECURITIES APPELLATE TRIBUNAL
AT MUMBAI
Date: 07.11.2025
Appeal No. 215 of 2025
Texmo Pipes and Products Limited ...Appellant
Versus
Securities and Exchange Board of India ...Respondent
Mr. Chinmay Paradkar, Advocate i/b. Corporate Pleaders for
the Appellant.
Mr. Mihir Mody, Advocate with Mr. Karthik K.P, Mr. Aavish
Shetty and Mr. Vijay Chockalingam, Advocates i/b. M/s. K.
Ashar & Co. for the Respondent.
ORDER:
Learned advocate for the appellant seeks four weeks to file rejoinder. Granted.
2. Call on January 16, 2025.
Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 07.11.2025 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2025.11.11 12:32:37 +05'30' PK