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Securities Appellate Tribunal

Texmo Pipes And Products Limied vs Sebi on 7 November, 2025

IN THE        SECURITIES APPELLATE                                                 TRIBUNAL
                     AT MUMBAI

                                                                               Date: 07.11.2025

                    Appeal No. 215 of 2025

Texmo Pipes and Products Limited                                                     ...Appellant

Versus

Securities and Exchange Board of India                                             ...Respondent

Mr. Chinmay Paradkar, Advocate i/b. Corporate Pleaders for
the Appellant.

Mr. Mihir Mody, Advocate with Mr. Karthik K.P, Mr. Aavish
Shetty and Mr. Vijay Chockalingam, Advocates i/b. M/s. K.
Ashar & Co. for the Respondent.


ORDER:

Learned advocate for the appellant seeks four weeks to file rejoinder. Granted.

2. Call on January 16, 2025.

Justice P.S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 07.11.2025 PRERNA MANISH KHARE Digitally signed by PRERNA MANISH KHARE Date: 2025.11.11 12:32:37 +05'30' PK