Madhya Pradesh High Court
Ritesh Ajmera vs The State Of Madhya Pradesh on 12 June, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 1187 of 2023 (NITESH AND OTHERS Vs THE STATE OF MADHYA PRADESH) CRR/00353/2023, CRR/00812/2023 Dated : 12-06-2023 Parties through their counsel.
As requested, list the matter along with CRR No.813/2023 and 818/2023 on 21/06/2023.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 13-06-2023 10:12:57