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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Punjab - Subsection

Section 62(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)The Commission shall issue notice to the concerned parties and to such other persons as the Commission considers appropriate to show cause as to why the disputes on the matters as specified in the notice should not be adjudicated and settled through Arbitration.