Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 613 in The General Rules (Civil), 1957 613. Munsarim's authority to Inspect his office. - Every Munsarim of a court shall inspect the work of the staff attached to the Court at least once every six months. He shall report the result of his inspection to the Presiding Officer as soon after the inspection as possible.
