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[Cites 0, Cited by 0] [Section 921] [Entire Act]

Bengal Presidency - Subsection

Section 921(b) in Police Regulations, Bengal , 1943

(b)At a fixed time early in the year the service books or rolls should be taken rip for verification by the head of the office, who after satisfying himself that the services of the servant of the Crown concerned are correctly recorded in each service book or roll, shall record in it a certificate in the following form over his signature:-