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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(2)(k) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(k)to award stipends, fellowships, scholarships freeships, medals and prizes, etc. according to the conditions attached to the awards.