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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(2)The salaries and allowances payable to, and other terms and conditions of service of the non-official Chairperson and a non-official member shall be such as may be prescribed.