Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 87 in The Delhi Metro Railway (Operation And Maintenance) Act, 2002 87. Prohibition to work as non -Government metro railway.-No non-Government metro railway shall work without obtaining permission from the Central Government.
