Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(iii) in The Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988

(iii)in clause (f), for the words “for the detention”, at both the places where they occur, the words “for the continued detention” shall be substituted.