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[Cites 0, Cited by 0] [Section 140] [Entire Act]

State of Tamilnadu - Subsection

Section 140(ii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(ii)On receipt of the counter-signed bill, the Manager shall endorse it and present it for payment at the nearest Treasury. Grants sanctioned from the allotment for a particular year must be cashed during that year.