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State of Assam - Section

Section 90 in Civil Suit Rules (Assam)

90. Special reward for the realisation of the amount of a decree.

- When the realisation of the amount of a decree is due to the special exertions of any officer, the District Officer should represent the matter to the Head of the Department concerned, who may, subject to the control of the member of Government in charge of the Department, sanction to the disbursement of a sum not exceeding 20 per cent on the amount recovered as a special reward for such officer. Any officer who considers that he has a claim for this special reward may make an application to the District Officer, stating the grounds upon which the application is based.