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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(2)(xiv) in Telangana Panchayat Raj Act, 2018

(xiv)all income derived from trees standing on porambokes although the use of the porambokes is not vested in the Gram Panchayat;