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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(c) in The U.P. Industrial Development Authorities Centralized Service Rules, 2018

(c)the upper age limit in the case of candidates belonging to Scheduled Castes, Scheduled Tribes, Other Backward Classes and such other categories as may be notified by the Government from time to time, shall be greater by such number of years as may be specified;