Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90(5)] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(5)(i) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(i)Licence for wholesale of foreign liquor, Indian made foreign liquor or country liquor;