Supreme Court - Daily Orders
Hdfc Bank Limited vs Vasudeo Shripad Belwalkar (Deceased) ... on 15 February, 2019
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.21 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3725/2019
(Arising out of impugned final judgment and order dated 19-10-2018
in WP No. 2591/2018 passed by the High Court Of Judicature At
Bombay)
HDFC BANK LIMITED Petitioner(s)
VERSUS
VASUDEO SHRIPAD BELWALKAR (DECEASED) THROUGH
HIS LEGAL HEIR VIDYANAND VASUDEO BELVALKAR Respondent(s)
(FOR ADMISSION and I.R. and IA No.18666/2019-CONDONATION OF DELAY
IN FILING)
Date : 15-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Ms. Pranaya Goyal, Adv.
Mr. Aman Raj Gandhi, AOR
Mr. Abhishek Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (HARI SWAROOP PARASHER) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.02.16 13:05:09 IST Reason: