Section 4(2) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964
(2)Except as otherwise provided in rules 6 and 7, a member may draw travelling allowance, only for the journey undertaken by him when first proceeding from his usual place of residence to attend a session or a meeting of a committee or to visit a place under the orders of the Speaker for the purpose of attending to any other business connected with his duties as a member and for his return journey thereto before or after the close of such session or meeting of the committee or such business.
