Rajasthan High Court - Jaipur
Nitish Agarwal S/O Sh. Kishan Agarwal vs Ms. Anchal Singhal D/O Sh. Narendra ... on 2 August, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Civil Miscellaneous Appeal No. 2933/2019
Nitish Agarwal S/o Sh. Kishan Agarwal
----Appellant
Versus
Ms. Anchal Singhal D/o Sh. Narendra Kumar Gupta,
----Respondent
For Appellant(s) : Mr. Naresh Chandra Goyal. For Respondent(s) : Mr. P.L. Hisariya.
HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 02/08/2019 Learned counsel for the appellant submits that the application filed before the Court below was dismissed even without being registered and, therefore, no number was assigned to it.
In view of above submission of learned counsel for the appellant, defect No. 2 is overruled.
Mr. P. L. Hisariya, learned counsel has put in appearance on behalf of the respondent.
Learned counsel for the appellant is directed to supply copy of the appeal to Mr. P.L. Hisariya, learned counsel and his name be shown in the Cause List.
The parties are directed to remain present before the Court on 16.08.2019.
List this matter on 16.08.2019, as prayed.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J MANOJ NARWANI /27 (Downloaded on 29/08/2019 at 10:00:26 PM) Powered by TCPDF (www.tcpdf.org)