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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Indian Merchant Shipping (Medical Examination) Rules, 1958

(1)On completion of medical examination, the medical authority shall issue to every seaman satisfying the prescribed standards a certificate of physical fitness in the form set out in Annexure 'B' to these rules.