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Bombay High Court

Bharat Bhogilal Patel vs Gemsons Precision Engineering Private ... on 25 July, 2025

                                                common order 12 to 70.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                          COMMON ORDER

in Matters on the Daily Board of 25th July 2025.

            Serial No.                     Matter Details.
               12                   Comm. IP Suit No. 359 of 2017
               13                     Com. IP Suit No. 25 of 2018
               14                    Comm. IP Suit No. 40 of 2018
               15                    Comm. IP Suit No. 75 of 2018
               16                   Comm. IP Suit No. 115 of 2018
               17                   Comm. IP Suit No. 126 of 2018
               18                     Comm. Suit No. 133 of 2018
               19                   Comm. IP Suit No. 135 of 2018
               20                   Comm. IP Suit No. 147 of 2018
               21                   Comm. IP Suit No. 154 of 2018
               22                   Comm. IP Suit No. 161 of 2018
               23                   Comm. IP Suit No. 162 of 2018
               24                   Comm. IP Suit No. 290 of 2018
               25                   Comm. IP Suit No. 296 of 2018
               26                   Comm. IP Suit No. 359 of 2018
               27                   Comm. IP Suit No. 360 of 2018
               28                   Comm. IP Suit No. 857 of 2018
               29                   Comm. IP Suit No. 860 of 2018
               30                   Comm. IP Suit No. 927 of 2018
               31                   Comm. IP Suit No. 962 of 2018
               32                   Comm. IP Suit No. 1156 of 2018
               33                   Comm. IP Suit No. 1189 of 2018
               34                   Comm. IP Suit No. 1210 of 2018
               35                   Comm. IP Suit No. 1419 of 2018
               36                   Comm. IP Suit No. 1424 of 2018
               37                   Comm. IP Suit No. 1425 of 2018
               38                   Comm. IP Suit No. 1431 of 2018
               39                   Comm. IP Suit No. 1472 of 2018
               40                   Comm. IP Suit No. 1502 of 2018
               41                   Comm. IP Suit No. 1507 of 2018



Patil-SR                        1 of 3
                                                 common order 12 to 70.doc


              42                    Comm. IP Suit No. 1510 of 2018
              43                    Comm. IP Suit No. 1515 of 2018
              44                    Comm. IP Suit No. 1520 of 2018
              45                    Comm. IP Suit No. 1554 of 2018
              46                    Comm. IP Suit No. 1555 of 2018
              47                    Comm. IP Suit No. 1557 of 2018
              48                    Comm. IP Suit No. 1558 of 2018
              49                    Comm. IP Suit No. 1560 of 2018
              50                     Comm. IP Suit No. 2 of 2019
              51                     Comm. IP Suit No. 21 of 2019
              52                     Comm. IP Suit No. 22 of 2019
              53                     Comm. IP Suit No. 30 of 2019
              54                     Comm. IP Suit No. 34 of 2019
              55                     Comm. IP Suit No. 35 of 2019
              56                     Comm. IP Suit No. 37 of 2019
              57                     Comm. IP Suit No. 38 of 2019
              58                     Comm. IP Suit No. 39 of 2019
              59                     Comm. IP Suit No. 41 of 2019
              60                     Comm. IP Suit No. 45 of 2019
              61                     Comm. IP Suit No. 46 of 2019
              62                     Comm. IP Suit No. 49 of 2019
              63                     Comm. IP Suit No. 50 of 2019
              64                     Comm. IP Suit No. 51 of 2019
              65                     Comm. IP Suit No. 56 of 2019
              66                    Comm. IP Suit No. 175 of 2019
              67                    Comm. IP Suit No. 567 of 2019
              68                    Comm. IP Suit No. 568 of 2019
              69                    Comm. IP Suit No. 577 of 2019
              70                    Comm. IP Suit No. 605 of 2019


                            ------------

Mr. Bharat B. Patel, Plaintiff in-person. Vedangi Soman and Divya Raut i/b W. S. Kane & Co., for the Defendant in COMIP No. 359/2017, 1156/2018, 577/2019 and 927/2018. Raj Dani for the Defendant in COMIP No.115/2018. Ahsan Allana, Avantika Kadapattii i/b JSA for the Defendant in COMIP No.154/2018.

Uttara Jhaveri i/b Nishith Desai Associates for the Defendant in COMIP No.1510/2018.

Patil-SR 2 of 3 common order 12 to 70.doc Mr. Hemant T., Nidhi Mishra i/b Shailendra S. Kanetkar for the Defendant in COMIP No.1560/2018.

Harsh Kesharia for the Defendant in COMIP No.50/2019. Mr. Anshul Saurastri and Mr. Minish Andharia and Mr. Jayesh Shah i/b Krishna & Saurastri Associates LLP for the Defendant in COMIP No.567/2019.

------------

Coram : Sharmila U. Deshmukh, J.

                                                                  Date      : July 25, 2025.

                              P. C. :

1. At the request of Mr. Patel, the Plaintiff who appears in-person, to enable him to engage a lawyer, stand over to 8th August 2025.

[Sharmila U. Deshmukh, J.] Patil-SR 3 of 3 Signed by: Sachin R. Patil Designation: PS To Honourable Judge Date: 29/07/2025 15:42:16