Bombay High Court
Bharat Bhogilal Patel vs Gemsons Precision Engineering Private ... on 25 July, 2025
common order 12 to 70.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMON ORDER
in Matters on the Daily Board of 25th July 2025.
Serial No. Matter Details. 12 Comm. IP Suit No. 359 of 2017 13 Com. IP Suit No. 25 of 2018 14 Comm. IP Suit No. 40 of 2018 15 Comm. IP Suit No. 75 of 2018 16 Comm. IP Suit No. 115 of 2018 17 Comm. IP Suit No. 126 of 2018 18 Comm. Suit No. 133 of 2018 19 Comm. IP Suit No. 135 of 2018 20 Comm. IP Suit No. 147 of 2018 21 Comm. IP Suit No. 154 of 2018 22 Comm. IP Suit No. 161 of 2018 23 Comm. IP Suit No. 162 of 2018 24 Comm. IP Suit No. 290 of 2018 25 Comm. IP Suit No. 296 of 2018 26 Comm. IP Suit No. 359 of 2018 27 Comm. IP Suit No. 360 of 2018 28 Comm. IP Suit No. 857 of 2018 29 Comm. IP Suit No. 860 of 2018 30 Comm. IP Suit No. 927 of 2018 31 Comm. IP Suit No. 962 of 2018 32 Comm. IP Suit No. 1156 of 2018 33 Comm. IP Suit No. 1189 of 2018 34 Comm. IP Suit No. 1210 of 2018 35 Comm. IP Suit No. 1419 of 2018 36 Comm. IP Suit No. 1424 of 2018 37 Comm. IP Suit No. 1425 of 2018 38 Comm. IP Suit No. 1431 of 2018 39 Comm. IP Suit No. 1472 of 2018 40 Comm. IP Suit No. 1502 of 2018 41 Comm. IP Suit No. 1507 of 2018 Patil-SR 1 of 3 common order 12 to 70.doc 42 Comm. IP Suit No. 1510 of 2018 43 Comm. IP Suit No. 1515 of 2018 44 Comm. IP Suit No. 1520 of 2018 45 Comm. IP Suit No. 1554 of 2018 46 Comm. IP Suit No. 1555 of 2018 47 Comm. IP Suit No. 1557 of 2018 48 Comm. IP Suit No. 1558 of 2018 49 Comm. IP Suit No. 1560 of 2018 50 Comm. IP Suit No. 2 of 2019 51 Comm. IP Suit No. 21 of 2019 52 Comm. IP Suit No. 22 of 2019 53 Comm. IP Suit No. 30 of 2019 54 Comm. IP Suit No. 34 of 2019 55 Comm. IP Suit No. 35 of 2019 56 Comm. IP Suit No. 37 of 2019 57 Comm. IP Suit No. 38 of 2019 58 Comm. IP Suit No. 39 of 2019 59 Comm. IP Suit No. 41 of 2019 60 Comm. IP Suit No. 45 of 2019 61 Comm. IP Suit No. 46 of 2019 62 Comm. IP Suit No. 49 of 2019 63 Comm. IP Suit No. 50 of 2019 64 Comm. IP Suit No. 51 of 2019 65 Comm. IP Suit No. 56 of 2019 66 Comm. IP Suit No. 175 of 2019 67 Comm. IP Suit No. 567 of 2019 68 Comm. IP Suit No. 568 of 2019 69 Comm. IP Suit No. 577 of 2019 70 Comm. IP Suit No. 605 of 2019 ------------
Mr. Bharat B. Patel, Plaintiff in-person. Vedangi Soman and Divya Raut i/b W. S. Kane & Co., for the Defendant in COMIP No. 359/2017, 1156/2018, 577/2019 and 927/2018. Raj Dani for the Defendant in COMIP No.115/2018. Ahsan Allana, Avantika Kadapattii i/b JSA for the Defendant in COMIP No.154/2018.
Uttara Jhaveri i/b Nishith Desai Associates for the Defendant in COMIP No.1510/2018.
Patil-SR 2 of 3 common order 12 to 70.doc Mr. Hemant T., Nidhi Mishra i/b Shailendra S. Kanetkar for the Defendant in COMIP No.1560/2018.
Harsh Kesharia for the Defendant in COMIP No.50/2019. Mr. Anshul Saurastri and Mr. Minish Andharia and Mr. Jayesh Shah i/b Krishna & Saurastri Associates LLP for the Defendant in COMIP No.567/2019.
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Coram : Sharmila U. Deshmukh, J.
Date : July 25, 2025.
P. C. :
1. At the request of Mr. Patel, the Plaintiff who appears in-person, to enable him to engage a lawyer, stand over to 8th August 2025.
[Sharmila U. Deshmukh, J.] Patil-SR 3 of 3 Signed by: Sachin R. Patil Designation: PS To Honourable Judge Date: 29/07/2025 15:42:16