Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 331] [Entire Act] State of Tamilnadu - Subsection Section 331(2) in The Coimbatore City Municipal Corporation Act, 1981 (2)The Commissioner may grant permission subject to such conditions as he may deem necessary or may refuse it for reasons to be recorded by him.
