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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(4) in The Indian Port Health Rules, 1955

(4)the Health Officer may disinfect
(i)any baggage of any infected person or suspect, and
(ii)any other article such as used bedding or linen, and any part of the ship, which is considered to be contaminated,