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[Cites 0, Cited by 0] [Section 6] [Entire Act]

UT Ladakh - Subsection

Section 6(2) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(2)In the case of village property, the headman or other village officerexercising powers of management over such property may exercise the powersconferred upon an owner by section 5.