Section 2(vii) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986
(vii)'Panchayat Samiti' means a Panchayat Samiti constituted under the Rajasthan Panchayat Samiti and Zila Parishad Act, 1959 (Rajasthan Act 37 of 1959).
