Delhi High Court - Orders
M/S Skyline Engineering Contracts ... vs M/S Galaxy Poles Pvt. Ltd. & Ors on 13 December, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~91
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 617/2023, CRL.M.A. 34196/2023
M/S SKYLINE ENGINEERING CONTRACTS (INDIA) PVT. LTD.
..... Petitioner
Through: Mr. Tarun Rana, Mr. Sunny Pandey,
Mr. Anand Singh, Mr. Palash Singh and Mr.
Saurabh Gupta, Advocates.
versus
M/S GALAXY POLES PVT. LTD. & ORS. ..... Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 13.12.2023 Hon'ble Judge is not holding the Court today. List on 05.01.2024.
By Order (COURT MASTER) DECEMBER 13, 2023/pa This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/12/2023 at 21:47:36