Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(3) in The Maharashtra National Law University Act, 2014

(3)Each university shall consist of the Chancellor, the Vice-Chancellor, [the Pro-Chancellor] [Inserted by Maharashtra Act No. 76 of 2018, dated 17.12.2018.], the General Council, the Executive Council, the Academic Council and the Registrar.