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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(xxv) in The Indian Stamp (Orissa Amendment) Act, 2001

(xxv)in Article 39, for the words "Two hundred rupees" and "Five hundred rupees" appearing in Column (2) against Clause (a) and Clause (b), the words "Three hundred rupees" and "Six hundred rupees" shall respectively be substituted;