Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(c) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(c)Annual General Meeting. - The Federation shall hold its Annual General Meeting once every year preferably after the annual returns have been submitted and its accounts have been audited under section 64 of the Act, but not later than 31st December or within such period as may have been extended by the Registrar under Rule 90: