Supreme Court - Daily Orders
Himanshu Singh vs Union Of India on 7 January, 2025
Author: Surya Kant
Bench: Surya Kant
SLP(Civil) No. 7649/2023
ITEM NOS. (44 + 49 + 51) COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO. 7649/2023
[Arising out of impugned final judgment and order dated 14-03-2023
in WP(C) No. 1225/2021 passed by the High Court of Delhi at New
Delhi]
HIMANSHU SINGH & ORS. PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
(IA No. 281052/2024 - APPLICATION FOR EXEMPTION FROM FILING TYPED
DOCUMENTS
IA No. 172318/2024 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 196155/2023 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 221580/2024 - CLARIFICATION/DIRECTION
IA No. 281053/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 76275/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 295541/2024 - INTERVENTION APPLICATION IA No. 281051/2024 - INTERVENTION APPLICATION IA No. 288900/2024 - INTERVENTION/IMPLEADMENT IA No. 255501/2024 - INTERVENTION/IMPLEADMENT IA No. 253415/2024 - INTERVENTION/IMPLEADMENT IA No. 77466/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 76271/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH SLP(C) No. 7626/2023 (XIV) (IA No. 200301/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 76134/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 77194/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES) SLP(C) No. 9409/2023 (XIV) (IA No. 92592/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 92593/2023 - PERMISSION TO PLACE ADDITIONAL FACTS Signature Not Verified AND GROUNDS) Digitally signed by POOJA SHARMA Date: 2025.01.10 20:01:41 IST Reason: 1 SLP(Civil) No. 7649/2023 SLP(C) No. 9194/2023 (XIV) (IA No. 91041/2023 - 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PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 230316/2023 - WITHDRAWAL OF CASE / APPLICATION) SLP(C) No. 12309/2023 (XIV) (IA No. 117440/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12321/2023 (XIV) ( IA No. 117613/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 117612/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 13164/2023 (XIV) (IA No. 123215/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 123214/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 14242/2023 (XIV) (IA No. 126715/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 126713/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 16133/2023 (XIV) (IA No. 138574/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10173/2023 (XIV) (IA No. 100994/2023 - EXEMPTION FROM FILING AFFIDAVIT, IA No. 100998/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ ANNEXURES) SLP(C) No. 22072/2023 (XIV) (IA No. 154025/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 3 SLP(Civil) No. 7649/2023 SLP(C) No. 20555/2023 (XIV) (IA No. 162078/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12343/2023 (XIV) (IA No. 117922/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12428/2023 (XIV) (IA No. 119401/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16136/2023 (XIV) (IA No. 250137/2024 - DELETING THE NAME OF PETITIONER/RESPONDENT, IA No. 134439/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 17384/2023 (XIV) (IA No. 139892/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16131/2023 (XIV) (IA No. 134381/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12923/2023 (XIV) (IA No. 120562/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16132/2023 (XIV) (IA No. 134484/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 18592/2023 (XIV) (IA No. 97971/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 151784/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 13490/2023 (XIV) SLP(C) No. 23485/2023 (XIV) (IA No. 194373/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 18595/2023 (XIV) (IA No. 167247/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 98357/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 139223/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 4 SLP(Civil) No. 7649/2023 SLP(C) No. 15367/2023 (XIV) (IA No. 134874/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 18598/2023 (XIV) (IA No. 217184/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 97908/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 199921/2024 - CLARIFICATION/DIRECTION IA No. 153688/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 17258/2024 (XIV) (IA No. 130317/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 192339/2023 - 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- EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 31506/2024 - PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS) SLP(C) No. 16084/2024 (XIV) (IA No. 239201/2024 - CONDONATION OF DELAY IN FILING THE SPARE COPIES, IA No. 37182/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 37183/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 6440/2024 (XIV) (IA No. 57302/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 8744/2024 (XIV) (IA No. 81026/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 81027/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 9576/2024 (XIV) (IA No. 88403/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16095/2024 (XIV) (IA No. 97577/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15822/2024 (XIV) (IA No. 230959/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 119727/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 119726/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 15823/2024 (XIV) (IA No. 141152/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 141150/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 12077/2023 (XI) (IA No. 106721/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 113108/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) 10 SLP(Civil) No. 7649/2023 SLP(C) No. 9577-9579/2023 (XIV) (IA No. 267563/2024 - DISCHARGE OF ADVOCATE ON RECORD IA No. 94151/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 94150/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 8685-8686/2023 (XIV) (IA No. 129279/2023 - APPLICATION FOR TRANSPOSITION IA No. 256503/2024 - CONDONATION OF DELAY IN FILING COUNTER AFFIDAVIT, IA No. 86614/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 87490/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 86615/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 11907/2023 (XIV) (IA No. 113455/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 14544/2024 (XIV) (IA No. 119211/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 148985/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 982/2024 (XIV) (IA No. 167240/2024 - CONDONATION OF DELAY IN FILING, IA No. 167244/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 167245/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 14481/2024 (XIV) (IA No. 113428/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 17404/2024 (XIV) (IA No. 166072/2024 - CONDONATION OF DELAY IN FILING, IA No. 194779/2024 - CONDONATION OF DELAY IN FILING THE SPARE COPIES, IA No. 166068/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 166065/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 166064/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 166066/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 23736/2024 (XIV) (IA No. 143640/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 143638/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 19115/2024 (XIV) (IA No. 217795/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 217792/2024 - EXEMPTION FROM FILING C/C OF THE 11 SLP(Civil) No. 7649/2023 IMPUGNED JUDGMENT, IA No. 217794/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 23405/2024 (XIV) (IA No. 182200/2024 - CONDONATION OF DELAY IN FILING, IA No. 182197/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 182199/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 182198/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 28998/2024 (XIV) (IA No. 230992/2024 - ADDITION / DELETION / MODIFICATION PARTIES, IA No. 160975/2024 - CONDONATION OF DELAY IN FILING, IA No. 160973/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) W.P.(C) No. 476/2024 (X) (IA No. 164086/2024 - GRANT OF INTERIM RELIEF) Diary No(s). 34107/2024 (XIV) (IA No. 181727/2024 - CONDONATION OF DELAY IN FILING, IA No. 181731/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 35780/2024 (XIV) (IA No. 223521/2024 - CONDONATION OF DELAY IN FILING, IA No. 223524/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 223523/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 36647/2024 (XIV) (IA No. 201322/2024 - CONDONATION OF DELAY IN FILING, IA No. 201318/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 201319/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 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Diary No(s). 37850/2024 (XIV) (IA No. 232862/2024 - CONDONATION OF DELAY IN FILING, IA No. 232871/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 232869/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 232867/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 232868/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 12 SLP(Civil) No. 7649/2023 Diary No(s). 37912/2024 (XIV) (IA No. 203258/2024 - CONDONATION OF DELAY IN FILING, IA No. 221314/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 203256/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 39409/2024 (XIV) (IA No. 208258/2024 - CONDONATION OF DELAY IN FILING, IA No. 208257/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 208255/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 208256/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 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- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 42771/2024 (XIV) (IA No. 229149/2024 - CONDONATION OF DELAY IN FILING, IA No. 229151/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 229156/2024 – INTERVENTION/IMPLEADMENT, IA No. 229145/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 43165/2024 (XIV) (IA No. 221021/2024 - CONDONATION OF DELAY IN FILING, IA No. 221025/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 221020/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 221009/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 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SLP(C) No. 22576/2024 (XIV) (IA No. 223305/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) W.P.(C) No. 681/2024 (X) (IA No. 236900/2024 - STAY APPLICATION) Diary No(s). 44231/2024 (XI) (IA No. 244515/2024 - CONDONATION OF DELAY IN FILING, IA No. 244516/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 244514/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 44328/2024 (XIV) (IA No. 232138/2024 - CONDONATION OF DELAY IN FILING, IA No. 279432/2024 - PERMISSION TO FILE APPLICATION FOR DIRECTION) W.P.(C) No. 699/2024 (X) (IA No. 278905/2024 - CONDONATION OF DELAY IN FILING THE SPARE COPIES) Diary No(s). 45036/2024 (XIV) (IA No. 240598/2024 - CONDONATION OF DELAY IN FILING IA No. 240596/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 240599/2024 - INTERVENTION/IMPLEADMENT 15 SLP(Civil) No. 7649/2023 IA No. 240595/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 48091/2024 (XIV) (IA No. 247537/2024 - CONDONATION OF DELAY IN FILING IA No. 246525/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 49573/2024 (XIV) (IA No. 264858/2024 - CONDONATION OF DELAY IN FILING IA No. 264859/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 264860/2024 - INTERVENTION/IMPLEADMENT IA No. 264856/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 49635/2024 (XIV) (IA No.251795/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 251795/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 49642/2024 (XIV) (IA No. 290255/2024 - CONDONATION OF DELAY IN FILING, IA No. 290256/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 290252/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) ITEM 49 SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 57951/2024 ([ TO BE TAKEN UP ALONG WITH ITEM NO. 44 I.E. SLP(C)No. 7649/2023 ] IA No. 302035/2024 - CONDONATION OF DELAY IN FILING IA No. 302034/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 302033/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) ITEM 51 SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 49569/2024 ([ TO BE TAKEN UP ALONG WITH ITEM NO. 44 I.E. SLP(C)No. 7649/2023 ] ( FOR ADMISSION and I.R. and IA No.294770/2024-CONDONATION OF DELAY IN FILING and IA No.294773/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.294783/2024-INTERVENTION/IMPLEADMENT and IA No.294769/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.294774/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS ) WITH 16 SLP(Civil) No. 7649/2023 DIARY NO(S). 38346/2024 (XIV) (IA No. 301825/2024 - CONDONATION OF DELAY IN FILING, IA No. 301826/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS, IA No. 301827/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT, IA No. 301823/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) W.P.(C) No. 861/2024 (X) (FOR ADMISSION) Date : 07-01-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT HON'BLE MR. JUSTICE NONGMEIKAPAM KOTISWAR SINGH For Petitioner(s) Mr. Abhay Mani Tripathi, Adv.
Mr. Naresh Kumar, Adv. Ms. Ruchi Gupta, AOR Mr. Ankit Yadav, AOR Mr. Akshay Srivastava, Adv. Mr. Shresth Nanda, Adv. Mr. Manish Kr. Patni, Adv. Ms. Shaoni Das, Adv.
Mr. Pradeep Khatana, Adv. Mr. Anando Mukherjee, AOR Mr. Siddharth Goswami, Adv. Ms. Priya Nagar, Adv. Mr. Shyamal Kumar, AOR Ms. Dipti Singh, Adv.
Mr. Anshul Gupta, AOR Ms. Kirti Dua, Adv.
Mr. Shubham Kaushik, Adv. Mr. Ravi Shandilkar, Adv. Mr. Rishabh Darira, Adv. Mr. Aditya Tanguriya, Adv.
Ms. Eshna Kumar, Adv. Ms. Vishakha, AOR Mr. Harpreet Singh Malhotra, Adv.
Mr. Tom Joseph, AOR Mr. Mohit Bidhuri, Adv. Mr. Duvvada Ramesh, Adv.
Mr. Ardhendumauli Kumar Prasad Sr. Adv.17 SLP(Civil) No. 7649/2023
Mr. Pashupathi Nath Razdan, AOR Ms. Maitreyee Jagat Joshi, Adv. Mr. Astik Gupta, Adv. Mr. Akanksha Tomar, Adv. Ms. Akanksha Tomar, Adv. Mr. Argha Roy, Adv.
Mr. Abhishek Kumar Singh, AOR Mr. Paresh Bihari Lal, Adv. Mr. Abhinav Jaganathan, Adv. Mr. Aditya Bhattacharya, Adv. Ms. Pallavi Singh, Adv.
Mr. Manoj Yadav, Adv. Mr. Ranbir Singh Yadav, AOR Mr. Abhishek Kukkar, Adv. Mr. Indra Lal, Adv.
Mr. Manish Kumar Gupta, AOR Mr. Rakesh Dahiya, AOR Mr. Aakash Dahiya, Adv. Mr. Praveen Kumar Jain, Adv. Mr. Vikram Gulia, Adv. Mr. Rn Mahlawat, Adv.
Mr. Raj Kishor Choudhary, AOR Mr. Shakeel Ahmed, Adv. Ms. Pratibha Singh, Adv.
Mr. Avinash Sharma, AOR Ms. Akanksha Kapoor, Adv.
Mr. Saurabh Jain, AOR Mr. P. K. Jain, Adv.
Mr. P. K. Goswami, Adv. Mr. S. P. Singh Rathore, Adv.
Mr. Prashant Bhardwaj, AOR Mr. Rishi Bharadwaj, Adv. Mr. Rahul Mehalwal, Adv. Mr. Aditya Pratap Singh, Adv.
Mr. Shashwat Jaiswal, Adv. Ms. Mithu Jain, Adv. Mr. Bhanu Pratap Singh, Adv. Mr. Sanchit Garga, AOR Mr. Riju Mani Talukdar, AOR Mr. Satish Muley, Adv. Mr. Pawan Kumar Ray, Adv.18 SLP(Civil) No. 7649/2023
Mr. Shreshth Nanda, Adv. Mr. Mahipal, Adv.
Mr. Vivek Jain, AOR Mr. Arun Goomber, Adv. Mr. Pankaj Mehdiratta, Adv. Mr. Suryadev Kaushik, Adv. Mr. Sadiq Noor, Adv. Mr. Rajat Jain, Adv. Ms. Suchitra Kumbhat, Adv. Mr. Siddhant Sahay, Adv.
Mr. Sidhant Kumar, Adv. Ms. Manyaa Chandok, Adv. Mr. Sahil Tagotra, AOR Ms. Paromita Majumdar, AOR Ms. Meenakshi Vimal, Adv. Mr. Jayant Rao, Adv. Mr. Kamaljeet Singh, Adv. Ms. Mahek Gupta, Adv.
Ms. Paromita Majumdar, AOR Ms. Meenakshi Vimal, Adv. Mr. Jayant Rao, Adv. Mr. Kamaljeet Singh, Adv. Ms. Mahek Gupta, Adv.
Mr. Rajat Mittal, AOR Mr. Adtiya Parolia, Adv. Mr. Shailesh Madiyal, Sr. Adv. Mr. Shreshth Nanda, Adv. Mr. Aditya Parolia, Adv. Mr. Rajesh Kumar, Adv. Mr. Piyush Singh, Adv. Mr. Akshay Srivastava, Adv. Mr. Vivek Kumar, Adv. Ms. Sumbul Ismail, Adv. Mr. Alankrit Bhatnagar, Adv. Mr. Suryansh Vashisth, Adv. Ms. Ishita Singh, Adv. Mr. Pranjal Mishra, Adv. Mr. Siddharth Karnawat, Adv. Ms. Anvita Priyadarshi, Adv. Mr. Gaurav Goel, AOR Mr. Bhoopesh Pandey, Adv. Mr. Arun Kumar Shukla, Adv. Ms. Nidhi Jain, Adv. Mr. Bharat Bhushan Mishra, Adv. Mr. Bhavya Goyal, Adv.19 SLP(Civil) No. 7649/2023
Dr. Vinod Kumar Tewari, AOR Mr. Tushar Bhushan, AOR Mr. Amit Mishra, Adv. Mr. Mitakshara Goyal, Adv.
M/S. Mukesh Kumar Singh And Co., AOR Mr. Siddharth Mohan, Adv. Ms. Divya Singh, Adv. Mr. Sachin Bajpai, Adv. Mr. Rishi Kumar Singh Gautam, AOR Mr. Saksham Maheshwari , AOR Mr. Akshay Srivastava, Adv. Mr. Shreshth Nanda, Adv.
Mr. Shashwat Anand, AOR Mr. Shashwat Parihar, Sr. Adv. Mr. Prabhat Ranjan Raj, Adv. Mr. Rishabh Kumar, Adv. Mr. Shashwat Parihar, Adv. Mr. Deepanshu Badiwal, Adv.
Mr. Abhinay, AOR Mr. Pooran Chand Roy, Adv. Ms. Deeksha Prakash, Adv.
Mr. Abid Ali Beeran P, AOR Mr. Saswat Adhyapak, Adv. Ms. Namita Kumari, Adv.
Mr. Ritesh Khare, Adv. Mr. Devendra Kumar Shukla, AOR Ms. Saksha Jha, Adv. Ms. Namrata Chandorkar, Adv. Mr. Rajat Dabas, Adv.
Mr. Amar Vivek Agarwal, Adv. Mr. Shubham Kulshrehsta, Adv. Mr. Rajat Bector, Adv. Mr. Sai Anukaran, Adv. Mr. Shivam Sharma, Adv. Ms. Bhawana, Adv.
Mr. Lzafeer Ahmad B. F., AOR Mr. Milind Kumar, AOR Mr. Krishnamohan K., AOR Mr. Tejwai Bhanu, Adv. Mr. T.bhanu, Adv.20 SLP(Civil) No. 7649/2023
Ms. Dania Nayyar, Adv.
Mr. Himanshu Tyagi, AOR Mrs. Poonam Sharma, Adv. Mr. Kunal Tyagi, Adv.
Mr. Prashant Singh, AOR Mr. Pradeep Dhingra, Adv. Mr. Anish Gupta, Adv. Ms. Raina Anand, Adv. Ms. Anshika Singh, Adv. Mr. Ankit Barman, Adv. Ms. Shilpi, Adv.
Mr. Devansh Srivastava, AOR Mr. Nitin Goel, Adv. Mr. Mayank Goel, Adv. Mr. Akhil Rana, Adv.
Mr. Ashish Chauhan, Adv. Mr. Kushagra Bansal, Adv. Mrs. Chetna Singh, Adv. Mr. Anshul Malik, Adv. Mr. Vijay Kasana, AOR Ms. Vishakaa Panchal, Adv.
Mr. Amit Verma, AOR Mr. Yashvardhan, Adv. Mr. Piyush Singh, Adv. Mr. Neelaksh, Adv.
Mr. Abhinav Gupta, Adv. Mr. Amritesh Raj, Adv. Mr. Parijat Chandan, Adv. Ms. Anushka Soni, Adv. Mr. Nitesh Ranjan, AOR Mr. Mrinal Harsh Vardhan, Adv. Mr. Rituparna Patra, Adv. Mr. Chand Qureshi, AOR Mr. Rajat Baijal, Adv. Mr. P.shanthi, Adv. Mr. Keshav Dev, Adv. Mr. Dhirendra Kumar Verma, Adv. Mr. Raj Kumar Yadav, Adv. Mr. Chandan Kumar Mandal, Adv.
Mr. Mohit Bidhuri, Adv. Dr. Linto K.B., AOR Mr. Harihar Pratap Singh, Adv.21 SLP(Civil) No. 7649/2023
Mr. Vijay K. Jain, AOR Mr. Satyendra Kumar, AOR Mr. Shivam Birt, Adv. Mr. Vishal Rathee, Adv. Mr. Roshan Singh Thakur, Adv.
Mr. Mareesh Pravir Sahay, AOR Ms. Khushboo, Adv.
Ms. Yaman Verma, Adv. Mr. Kartik Jindal, Adv.
For Respondent(s) Mr. N Venkatraman, A.S.G. Mrs. Nisha Bagchi, Sr. Adv. Mr. Raj Bahadur Yadav, AOR Mr. Shashank Bajpai, Adv. Mrs. Sushma Verma, Adv. Mr. Navanjay Mahapatra, Adv. Mr. Annirudh Sharma Ii, Adv. Mr. Kanu Agarwal, Adv. Mr. Anuj Srinivas Udupa, Adv.
Ms. Aishwarya Bhati, A.S.G. Mr. Amrish Kumar, AOR Mr. Shubhendu Anand, Adv. Mr. Saransh Kumar, Adv. Mr. Aman Sharma, Adv. Mr. Sachin Sharma, Adv. Mrs. Sushma Verma, Adv. Ms. Sweksha, Adv.
Mr. Shashwat Parihar, Adv. Mr. Sudarshan Lamba - Aor, Adv.
Mr. Kuber Dewan, Adv. Ms. Neeharika Aggarwal, Adv. Mr. Kaushtubh Srivastava, Adv. Mr. Kaustubh Srivastava, Adv. Mr. Raghav Dutt, Adv. Ms. B. Vijayalakshmi Menon, AOR Mr. Ramesh Babu M. R., AOR Ms. Nisha Sharma, Adv. Ms. Manisha Singh, Adv.
Mr. Divyanshu Sahay, AOR Ms. Shradha Narayan, Adv. Mr. Akshay Sahay, Adv. Mr. Abhishek Kumar, Adv.
Ms. Ayshwarya Chandar, AOR 22 SLP(Civil) No. 7649/2023 Mr. Rizwan Ahmad, AOR Mr. Himanshu Gupta, Adv.
Mr. Samir Malik, Adv. Mr. Shahan Ulla, Adv. Mr. Varun Kalra, Adv. Mr. Chandra Prakash, Adv. M/S. D.S.K. Legal, AOR Mr. Bhrigu Dhami, Adv. Mr. Ashish Batra, AOR Mr. Anuj Kumar Chauhan, Adv. Mr. Deepak Kumar, Adv. Mr. Rishabh Jain, Adv. Mr. Rajiv Shankar Dvivedi, AOR Mr. Anuj Kumar Chauhan, Adv. Ms. Khyati Khemka, Adv. Mr. Deepak Kumar, Adv. Mr. Rishi Tutu, Adv. Mr. R. C. Kohli, AOR Mr. Brijesh Kumar Tamber, AOR Mr. Vinay Singh Bist, Adv. Mr. Prateek Kushwaha, Adv. Ms. Arani Mukherjee, Adv. Mr. Yashu Rustagi, Adv. Mr. Sahas Bhasin, Adv.
Mr. Neeraj Malhotra, Sr. Adv. Mr. Rachit Devgun, Adv. Mr. Sandeep Gupta, AOR Ms. Sugandha Sharma, Adv. Mr. Nimish Kumar, Adv. Ms. Kanchan Gupta, Adv.
Mr. Shantanu Kumar, AOR Mr. Vishal Gupta, AOR Mr. S. S. Shroff, AOR Ms. Shally Bhasin, Adv. Mr. Chaitanya Safaya, Adv. Mr. Rohan Arora, Adv. Mr. Prateek Gupta, Adv. Mr. Prateek Yadav, Adv. Ms. Rachna Dubey, Adv.
Mr. Anant Gautam, AOR 23 SLP(Civil) No. 7649/2023 Mr. Dinesh Sharma, Adv. Mr. Deepanjal Chudhary, Adv. Mr. Khusagra Nilesh Sahay, Adv.
Mr. Amar Dave, Sr. Adv. Mr. E. C. Agrawala, AOR Mr. Mahesh Agarwal, Adv. Mr. Ankur Saigal, Adv. Mr. Divyanshu Srivastava, Adv. Mr. Aryan Rachh, Adv. Ms. Shivani Agarwal, Adv.
Mr. Snehasish Mukherjee, AOR Ms. Megha Gaur, Adv. Mr. Rajat Manchanda, Adv. Mr. Vibhav Mishra, Adv. Ms. Aditi Singhal, Adv. Mr. Parmanand Gaur, AOR Mr. Shantanu Sagar, AOR Mr. Ashish K Singh, Adv. Mr. Amit Kumar Singh, Adv. Mr. Anil Kumar, Adv. Mr. Gunjesh Ranjan, Adv. Mrs. Divya Mishra, Adv. Mr. Vaibhav Jain, Adv. Mr. Manoneet Dwivedi, Adv.
Ms. Mehaak Jaggi , AOR Mr. Niraj Kumar, Adv. Mr. Avs Subramanyam, Adv. Mr. T. R. B. Sivakumar, AOR Mr. Shekhar Raj Sharma, D.A.G. Mr. Lokesh Sinhal, Sr. A.A.G. Mr. Akshay Amritanshu, AOR Ms. Nidhi Narwal, Adv. Ms. Himanshi Shakya, Adv. Ms. Drishti Saraf, Adv. Mr. Nikunj Gupta, Adv. Ms. Pragya Upadhyay, Adv. Ms. Swati Mishra, Adv. Ms. Aakanksha, Adv.
Ms. Awantika Manohar, AOR Mr. Rajesh P., AOR Mr. Rajat Joneja, Adv. Ms. Himanshi Madan, Adv.24 SLP(Civil) No. 7649/2023
Ms. Amrita Singh, AOR Mr. Manish Paliwal, AOR Mr. Aditya Singh Bakshi, Adv. Ms. Tulna Rampal, Adv.
Mr. Tanmaya Agarwal, AOR Mr. Wrick Chatterjee, Adv. Mrs. Aditi Agarwal, Adv.
Mr. Himanshu Chaubey, AOR Mr. Puneet Singh Bindra, AOR Mr. Ashutosh Kumar , AOR Mr. Venancio Dcosta, Adv. Mr. Faisal Sherwani, AOR Ms. Gauri Goel, Adv.
Mr. Raunaq Dalal, Adv. Mr. Sukhinder Singh, Adv. Mr. Saurabh Sharma, Adv. Mr. Amit Kimothi, Adv. Mr. Deepkaran Dalal, AOR Ms. Jasmine Damkewala, AOR Ms. Vaishali Sharma, Adv. Mr. Divyam Khera, Adv. Mr. Advait Joshi, Adv.
Mr. R. N. Keswani, AOR Mr. Pranav Singal, Adv. Mr. Ravi Raghunath Vachher, Adv.
Mr. Sameer Kumar, AOR Mr. Aditya Bakshi, Adv. Mr. Ananta Prasad Mishra, AOR Mr. Anupam Singh, AOR Mr. Anmol Chandan, Adv. Mr. Gaurav Prakash Pathak, Adv. Mr. Nishant Kumar, AOR Mr. Rajesh Kumar Gautam, AOR Ms. Usha Singh, Adv. Mr. Siddharth Mittal, AOR Mr. Ritin Rai, Sr. Adv.25 SLP(Civil) No. 7649/2023
Mr. Manu Beri, Adv.
Mr. Prateek Kasliwal, Adv. Mr. Pratik Kasliwal, Adv. Mr. Akash Vashisht, Adv. Mrs. V. D. Khanna, AOR Mr. Sanjeev Singh, Adv. Ms. Mudrakshi, Adv. Mrs. Mudrakshi, Adv. Ms. Taniya Bansal, Adv. Ms. Sandipa Bhattacharjee, Adv. Ms. Meenakshi S., Adv. Mr. Swankit Nanda, Adv. Mr. Sudhansu Palo, AOR Mr. Vijay Kaundal, Adv. Mr. Nitish Kant Sharma, Adv. Mr. Vikramaditya Singh, AOR Mr. Sajal Singhal, Adv. Ms. Nandini Aishwarya, Adv. Ms. Yashika Gupta, Adv.
Mr. C. George Thomas, AOR Mr. Ashesh Lal, Adv. Mrs. Rachna Lal, Adv. Mr. Raghv Parvatiyar, Adv. Mr. Kamakhya Srivastava, Adv. Ms. Susmita Lal, AOR Mr. Rajiv Ranjan Dwivedi, AOR Mr. Vishal, Adv.
Mrs. Subhadra Dwivedi, Adv.
Mr. Ashish Rana, AOR Mr. Anurag Kumar Singh, Adv. Mr. Ritik Anmol, Adv.
Mr. Pallav Saxena, Adv. Mr. Anoop Prakash Awasthi, AOR Mr. Shruti Vaibhav, Adv. Ms. Shruti Vaibhav, Adv. Mr. Shubham Dubey, Adv.
Mr. Krishan Kumar, AOR Mr. Himanshu Mahajan, Adv. Mr. Ravi Chandra Prakash, Adv. M/S. Ravi Chandra Prakash & Co., AOR Mr. Harshit Goyal, Adv.26 SLP(Civil) No. 7649/2023
Mr. Kailash Prashad Pandey, AOR Dr. Sushil Balwada, AOR Mr. Sanjeev Bhatnagar, Adv. Mr. Sandiv Kalia, Adv. Mr. Sounak S Das, Adv. Mr. Anshul Kumar, Adv. Mrs. Sonia Rajesh, Adv. Ms. Subhavna, Adv.
Mr. Kamal Mohan Gupta, AOR Mr. Amber Shehbaz Ansari, Adv. Mr. Umang Tripathi, Adv. Mr. Gorakh Nath Yadav, Adv. Mrs. Mehraj Hakim Ali, Adv.
Mr. Gaurav Malhotra, Adv. Mr. Rajeev Mishra, Adv. Mr. Sanand Ramakrishna, Adv. Mr. Ankit Singh Chauhan, Adv. Mr. Aditya Bist, Adv. M/S. Axess Legal Corp, AOR Mr. Siddharth Srivastava, Adv. Mr. Saurav Sharma, Adv. Ms. Abiha Zaidi, AOR Mr. Manish Verma, Adv. Mr. Faizan Choudhary, Adv. Mr. Arup Ratan Dutta Choudhury, Adv. Mr. Suresh Chandra Tripathy, AOR Mr. Sunil Kumar Sharma, AOR Mr. Harshit Goyal, Adv. Mr. Devansh Srivastava, AOR Ms. S Janani, Sr. Adv. Mr. Deepak Goel, AOR Mr. K K Mishra, Adv.
Mr. Sahil Nagpal, Adv. Ms. Alka Goyal, Adv. Ms. Sharika Rai, Adv.
Mr. Abhishek, AOR Mr. Kishor Lambat, Adv. Mr. Digant Mishra, Adv. Ms. Kashmira Lambat, Adv. Ms. Suja Joshi, Adv. Mr. Milind Vaishnav, Adv.27 SLP(Civil) No. 7649/2023
Mr. Sagar Lambat, Adv. Mr. Abhinav Deshwal, Adv. Mr. Yashwardhan Singh, Adv. Mr. Ujjwal Bhardwaj, Adv. Ms. Zainab Siddiqui, Adv. M/S. Lambat & Legiteam, AOR Mr. Gaurav Goel, AOR UPON hearing the counsel the Court made the following O R D E R
1. Some of the respondents have filed their compliance affidavits in terms of order dated 05.11.2024.
2. Those respondents, who have not filed their compliance affidavits, seek and are granted four weeks’ time to file the same.
3. It is clarified that no further time shall be granted.
4. List the matters for hearing on 11 th February, 2025 (non-miscellaneous day).
(POOJA SHARMA) (ANU BHALLA)
COURT MASTER (SH) COURT MASTER (NSH)
28