Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Tamilnadu - Section Section 54 in Malabar Tenancy Act, 1929 54. [ and 55. [Sections 54 and 55 were omitted by clause 3 of, and the Schedule to, the Madras Adaptation of Laws Order, 1957.] [***]
