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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(2)(c) in The Capital of Punjab (Development and Regulation) Act, 1952

(c)the ventilation in, or the space to be left about, any building or part thereof to secure a free circulation of air or for the prevention of fire;