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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(3) in The Prevention of Food Adulteration Rules, 1955

(3)Routine quantitative dosimentry shall be made during operation and record kept of such measurement as provided under Department of Atomic Energy (Control of Irradiation of Food) Rules, 1991.