Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 79 in Patna High Court Rules, 1916

79. The Committing Magistrate shall report to the Registrar the date of departure of every such prosecutor and witness, and shall instruct, each to report himself as directed in Rule 75.