Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] State of Goa - Subsection Section 358(6) in Goa Prisons Rules, 2006 (6)Separate confinement for a period exceeding fourteen days but subject to the provisions of sub-section (1) of section 48 of the Act where the period exceeds one month.
