Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] Union of India - Subsection Section 84(1) in The Oil Mines Regulations, 2017 (1)The pipeline shall be buried with minimum cover as specified in the Oil Industry Safety Directorate Standard, that is, OISD-STD-141 or its revised version.
