Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1)(a) in Tamil Nadu Nurses And Midwives Act, 1926

(a)[ the Director of Medical Services;] [Substituted for clauses (a) and (b) by section 5(ii) of the Tamil Nadu Nurses and Midwives (Amendment) Act 1960 (Tamil Nadu Act 26 of 1960).]