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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(b) in Orissa State Financial Corporation (Staff) Regulations, 1975

(b)In other cases, at state which is equal to his/her substantive pay in the old scale, or if there is no such state below, that pay plus personal pay equal to the difference, such personal pay to be drawn until such time as it approved by subsequent increments in the new scale.