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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Homoeopathy Council (Publication of Register and Appeal) Rules, 2000

(2)The provisional registration granted under Section 24 of the Adhiniyam shall remain in force for a period not exceeding 6 months from the date on which the Council/University awarded diploma/degree to the successful candidate.