Section 24(4) in Jammu and Kashmir State Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 2018
(4)The accounts of the Trust as certified by the Principal Accountant General of the State or any other person appointed by him in this behalf, together with the audit report thereon, shall be forwarded annually to the Government, and the Government shall cause the same to be laid before each House of the State Legislature.
