Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 14 in Tamil Nadu Local Bodies Delimitation Regulations, 2017

14. Headquarters of Commission.

- The Headquarters of the Commission shall be the Office of the Tamil Nadu State Election Commission at Chennai. Besides, Commission may conduct sitting at any place in the State as decided by the Commission.